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Supreme Court - Daily Orders

Rama Medical College Hospital & ... vs Union Of India on 11 August, 2014

ä ITEM NO.75                                COURT NO.8                 SECTION X

                                S U P R E M E C O U R T O F       I N D I A
                                        RECORD OF PROCEEDINGS

                             Writ Petition(s)(Civil)     No(s).   710/2014

  RAMA MEDICAL COLLEGE HOSPITAL & RESEARCH CENTRE                       Petitioner(s)

                                                   VERSUS

  UNION OF INDIA & ANR                                                  Respondent(s)

  (with appln. (s) for directions and office report)


  Date : 11/08/2014 This petition was called on for hearing today.

  CORAM :
                         HON’BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
                         HON’BLE MR. JUSTICE SHIVA KIRTI SINGH

  For Petitioner(s)
                                      Mr. Neeraj Shekhar ,Adv.

  For Respondent(s)                  Mr. Gaurav Sharma, Adv.
  For MCI                            Ms. Amandeep Kaur, Adv.
                                     Mr. Prateek Bhatia, Adv.

  For UOI                            Ms. Rekha Pandey, Adv.
                                     Mr. D.S. Mahra, Adv.

                             UPON hearing counsel the Court made the following
                                                O R D E R

The writ petition is dismissed with liberty to the petitioner to work out its remedy before the High Court.





                           [KALYANI GUPTA]                        [SHARDA KAPOOR]
Signature Not Verified
                             COURT MASTER                            COURT MASTER
Digitally signed by
Kalyani Gupta
Date: 2014.08.13
17:57:39 IST
Reason: