Supreme Court - Daily Orders
Rama Medical College Hospital & ... vs Union Of India on 11 August, 2014
ä ITEM NO.75 COURT NO.8 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 710/2014
RAMA MEDICAL COLLEGE HOSPITAL & RESEARCH CENTRE Petitioner(s)
VERSUS
UNION OF INDIA & ANR Respondent(s)
(with appln. (s) for directions and office report)
Date : 11/08/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s)
Mr. Neeraj Shekhar ,Adv.
For Respondent(s) Mr. Gaurav Sharma, Adv.
For MCI Ms. Amandeep Kaur, Adv.
Mr. Prateek Bhatia, Adv.
For UOI Ms. Rekha Pandey, Adv.
Mr. D.S. Mahra, Adv.
UPON hearing counsel the Court made the following
O R D E R
The writ petition is dismissed with liberty to the petitioner to work out its remedy before the High Court.
[KALYANI GUPTA] [SHARDA KAPOOR]
Signature Not Verified
COURT MASTER COURT MASTER
Digitally signed by
Kalyani Gupta
Date: 2014.08.13
17:57:39 IST
Reason: