Madhya Pradesh High Court
The State Of Madhya Pradesh vs Dabbu @ Rahul on 5 February, 2024
Author: Sunita Yadav
Bench: Sunita Yadav
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 254 of 2024 (THE STATE OF MADHYA PRADESH Vs DABBU @ RAHUL) Dated : 05-02-2024 Mr. Rohit Shrivastava - Panel Lawyer for petitioner/State.
Counsel for the State further prays for and is granted two weeks' time to file process fee as directed by this Court on 29.01.2024.
List the case after two weeks.
(SUNITA YADAV) JUDGE (LJ*) Signature Not Verified Signed by: LOKENDRA JAIN Signing time: 2/6/2024 10:36:06 AM