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Gujarat High Court

Metas Of Seventh-Day Adventist vs Wockhardt Hospitals Limited on 5 July, 2019

Author: S.R.Brahmbhatt

Bench: S.R.Brahmbhatt

           C/IAAP/155/2017                                 IA ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD


  MISC. CIVIL APPLICATION (FOR DIRECTION) NO. 1 of 2019
      In R/PETN. UNDER ARBITRATION ACT NO. 155 of 2017
==========================================================

METAS OF SEVENTH­DAY ADVENTIST Versus WOCKHARDT HOSPITALS LIMITED ========================================================== Appearance:

M/S WADIAGHANDY AND CO for the PETITIONER(s) No. for the RESPONDENT(s) No. ========================================================== CORAM: HONOURABLE MR.JUSTICE S.R.BRAHMBHATT Date : 05/07/2019 IA ORDER Let the matter receives consideration from any other learned Single Judge. Not before this Court.
(S.R.BRAHMBHATT, J) Pallavi Page 1 of 1 Downloaded on : Thu Jul 11 00:26:40 IST 2019