Gujarat High Court
Metas Of Seventh-Day Adventist vs Wockhardt Hospitals Limited on 5 July, 2019
Author: S.R.Brahmbhatt
Bench: S.R.Brahmbhatt
C/IAAP/155/2017 IA ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
MISC. CIVIL APPLICATION (FOR DIRECTION) NO. 1 of 2019
In R/PETN. UNDER ARBITRATION ACT NO. 155 of 2017
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METAS OF SEVENTHDAY ADVENTIST Versus WOCKHARDT HOSPITALS LIMITED ========================================================== Appearance:
M/S WADIAGHANDY AND CO for the PETITIONER(s) No. for the RESPONDENT(s) No. ========================================================== CORAM: HONOURABLE MR.JUSTICE S.R.BRAHMBHATT Date : 05/07/2019 IA ORDER Let the matter receives consideration from any other learned Single Judge. Not before this Court.
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