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Union of India - Section

Section 2 in The North-Eastern Council (Amendment) Act, 2002

2. Amendment of section 2.-

In section 2 of the North- Eastern Council Act, 1971 (84 of 1971 ) (hereinafter referred to as the principal Act), in clause (b), for the words" Nagaland and Tripura", the words" Nagaland, Sikkim and Tripura" shall be substituted