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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1)(l) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(l)shall inform the Authority of any misuse of any information or systems related to the Aadhaarframework or any compromise of Aadhaar related information or systems within their network. Ifthe requesting entity is a victim of fraud or identifies a fraud pattern through its fraud analyticssystem related to Aadhaar authentication, it shall share all necessary details of the fraud with theAuthority as well as to affected Aadhaar number holders without undue delay;