Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73(5)] [Section 73] [Entire Act] State of Bihar - Subsection Section 73(5)(iii) in The Bihar Motor Vehicles Rules, 1992 (iii)in respect of change of address of the holder of permit or countersignature of a permit in Form C. Ad. A.