Madhya Pradesh High Court
Vikram Singh Rawat vs The State Of Madhya Pradesh on 14 August, 2023
Author: Sanjeev S Kalgaonkar
Bench: Sanjeev S Kalgaonkar
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 34492 of 2023 (VIKRAM SINGH RAWAT Vs THE STATE OF MADHYA PRADESH) Dated : 14-08-2023 Parties through their counsel.
Learned counsel for the applicant has requested for grant of adjournment. Granted.
List this case in the next week.
(SANJEEV S KALGAONKAR) JUDGE Avi Signature Not Verified Signed by: AVINASH BHARGAV Signing time: 15-08-2023 10:53:53 AM