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State of Jammu-Kashmir - Section

Section 55 in The Jammu and Kashmir Housing Board Act, 1976

55. Other statements and returns.

- The Board shall also submit to the Government such statistics, returns, particulars, statements, documents or papers in regard to any proposed or existing scheme or relating to any matter or proceedings connected with the working of the board at such times and in such form and manner as may be prescribed or as the Government may from time to time direct.