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[Cites 0, Cited by 0] [Section 2(6)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(6)(c) in Telangana Value Added Tax Act, 2005

(c)any transaction in connection with commencement or incidental or ancillary to the commencement or closure of such trade, commerce, manufacture, adventure or concern;