Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Dadra And Nagar Haveli - Subsection Section 2(24) in The Dadra and Nagar Haveli Excise Regulation, 2012 (24)"exisable article" means any alcoholic liquor for human consumption or any other article which the Administrator may declare to be an excisable article;
