Calcutta High Court
M/S Bhadra International (India) Pvt ... vs Airports Authority Of India on 5 May, 2022
Author: Shekhar B. Saraf
Bench: Shekhar B. Saraf
OD-9
ORDER SHEET
AP/888/2017
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
M/S BHADRA INTERNATIONAL (INDIA) PVT LTD
VS
AIRPORTS AUTHORITY OF INDIA
BEFORE:
The Hon'ble JUSTICE SHEKHAR B. SARAF
Date : 5th May, 2022 Appearance:
Mr. Anirban Ray, Adv.
Ms. Anamika Pandey, Adv.
Ms. Amrita Pandey, Adv.
Mr. Debraj Saw, Adv.
Mr. G. Pandey, Adv.
Mr. Anup Kanti Poddar, Adv.
Mr. Ayan Poddar, Adv.
Ms. Poulami Bhowmick, Adv.
The Court: Matter has been substantially heard.
Counsel on behalf of both the parties have argued.
This Court is requesting Counsel on behalf of both the parties to file short notes of arguments. The same should be filed by June 8, 2022.
Matter is listed on June 22, 2022 at 2pm for final hearing.
(SHEKHAR B. SARAF, J.) R.Bhar