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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(b) in Orissa Economiser Inspection Administrative Rules, 1952

(b)Hydraulic tests or economiser at subsequent examinations shall except when the Inspector express required otherwise be made after the inspection. The test pressure to be applied to economiser at such subsequent examinations shall be from one and a quarter to one and a half times the working pressure of the economiser.