Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 3]

Himachal Pradesh High Court

Rameshwar Dass Gautam vs . State Of H.P. & Ors. on 27 April, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Rameshwar Dass Gautam Vs. State of H.P. & Ors.

CWPOA No.5562 of 2019 .

27.04.2023 Present: None for the petitioner.

Mr. Y.P.S.Dhaulta, Additional Advocate General with Ms. Seema Sharma and Ms. Leena Guleria, Deputy Advocates General, for the respondents.

CMP(T) No. 189 of 2023 Infructuous. the application stands disposed of accordingly.

CWPOA No.5562 of 2019 The matter has been repeatedly called, however, none has put in appearance on behalf of the petitioner. In the interest of justice, the list the matter on 04.05.2023.

Jyotsna Rewal Dua Judge April 27, 2023 (R.Atal) ::: Downloaded on - 27/04/2023 20:48:54 :::CIS