Himachal Pradesh High Court
Rameshwar Dass Gautam vs . State Of H.P. & Ors. on 27 April, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Rameshwar Dass Gautam Vs. State of H.P. & Ors.
CWPOA No.5562 of 2019 .
27.04.2023 Present: None for the petitioner.
Mr. Y.P.S.Dhaulta, Additional Advocate General with Ms. Seema Sharma and Ms. Leena Guleria, Deputy Advocates General, for the respondents.
CMP(T) No. 189 of 2023 Infructuous. the application stands disposed of accordingly.
CWPOA No.5562 of 2019 The matter has been repeatedly called, however, none has put in appearance on behalf of the petitioner. In the interest of justice, the list the matter on 04.05.2023.
Jyotsna Rewal Dua Judge April 27, 2023 (R.Atal) ::: Downloaded on - 27/04/2023 20:48:54 :::CIS