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Andhra Pradesh High Court - Amravati

Gollapalli Gangadhara Rao vs The State Of Andhra Pradesh on 14 September, 2023

Author: Ninala Jayasurya

Bench: Ninala Jayasurya

              HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE No: W.P.No.31947 of 2022
                              PROCEEDING SHEET
Sl.No.    DATE                              ORDER                              OFFICE
                                                                                NOTE
         14.9.2023 NJS, J

                            List this case after one (1) week at the request
                   made on behalf of Mr.V.Sai Kumar, Learned Counsel
                   for the respondents.

_____ NJS, J IS