Andhra Pradesh High Court - Amravati
Gollapalli Gangadhara Rao vs The State Of Andhra Pradesh on 14 September, 2023
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE No: W.P.No.31947 of 2022
PROCEEDING SHEET
Sl.No. DATE ORDER OFFICE
NOTE
14.9.2023 NJS, J
List this case after one (1) week at the request
made on behalf of Mr.V.Sai Kumar, Learned Counsel
for the respondents.
_____ NJS, J IS