Manipur High Court
Khuraijam Loken Singh vs Oinam Lukhoi Singh & Anr on 4 July, 2022
Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRA Digitally
by
signed
IN. 39
KPAM SHOUGRAKPAM
DEVANANDA
DEVANAN SINGH
DA SINGH Date: 2022.07.04
09:49:49 +01'00' IN THE HIGH COURT OF MANIPUR
AT IMPHAL
El. Recr. Pet. No. 29 of 2022
Khuraijam Loken Singh ... Petitioner
Vs.
Oinam Lukhoi Singh & anr. ... Respondents
B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 04-07-2022 Heard Mr. S. Biswajit Meitei, learned counsel appearing for the petitioner.
Issue notice, returnable by 22-07-2022. Mr. Ajoy Pebam, learned counsel entered appearance on behalf of the respondent No. 1 and accepts notice, hence no formal notice is called for in respect of the respondent No. 1.
Petitioner is to take steps for service of notice upon respondent No. 2 by registered post with AD.
Steps should be taken within three days. List this case again on 22-07-2022.
JUDGE Devananda