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Manipur High Court

Khuraijam Loken Singh vs Oinam Lukhoi Singh & Anr on 4 July, 2022

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRA Digitally
         by
                  signed
                                                                                             IN. 39
KPAM     SHOUGRAKPAM
         DEVANANDA
DEVANAN SINGH
DA SINGH Date: 2022.07.04
         09:49:49 +01'00'                IN THE HIGH COURT OF MANIPUR
                                                      AT IMPHAL

                    El. Recr. Pet. No. 29 of 2022
                    Khuraijam Loken Singh                            ... Petitioner
                          Vs.
                    Oinam Lukhoi Singh & anr.                        ... Respondents

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 04-07-2022 Heard Mr. S. Biswajit Meitei, learned counsel appearing for the petitioner.

Issue notice, returnable by 22-07-2022. Mr. Ajoy Pebam, learned counsel entered appearance on behalf of the respondent No. 1 and accepts notice, hence no formal notice is called for in respect of the respondent No. 1.

Petitioner is to take steps for service of notice upon respondent No. 2 by registered post with AD.

Steps should be taken within three days. List this case again on 22-07-2022.

JUDGE Devananda