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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Goa - Subsection

Section 15(4)(a) in The Goa Public Men's Corruption (Investigations and Inquiries) Act, 1988

(a)as might prejudice the interests of the State of Goa or the security or defence or international relations of India (including India's relations with the Government of any other country or with any international organisation);