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[Cites 0, Cited by 1] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(2) in Rajasthan Co-operative Societies Act, 2001

(2)Where the society, after reconsideration as required under sub-section (1), submits the proposal again, the Registrar shall, if in his opinion such modified proposal meets the requirements as expressed in his observations, approve it within sixty days of submission or else communicate his order of rejection to the society.