Karnataka High Court
Suryakanth Son Of Adeppa Chidri vs The State Of Karnataka Through Its ... on 14 June, 2012
Author: A.N.Venugopala Gowda
Bench: A.N.Venugopala Gowda
IN THE HIGH COURT OF KARNATAKA
CIRCUIT BENCH AT GULBARGA
TH
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DATED THIS THE DAY OF JUNE 2012
BEFORE
THE HON'BLE MRJUSTICE ANNENUGOPALA GOWDA
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THROUGH ITS SECRETARY DE PARTEMENT,
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THIS WRIT PETITION FILED UNDER ARTICL ES 226 &
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WRIT OF CEPTIORARI OR ANY OTHER WRIT OR ORDER
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DATED 20-045.012.
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