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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(g) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Setting up Joint Farming Societies Scheme, 1968

(g)"undertaking" means an industrial undertaking referred to in section 28 whose land has been acquired under the Act, and which is to be granted to joint farming societies to be set up under that section.