Section 12(2)(a) in Azamabad Industrial Area (Termination and Regulation of Leases) Act, 1992

[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

(a)"Company" means a company as defined in the Companies Act, 1956 and includes a firm, a society or other association of individuals; and

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