Bombay High Court
Tukaram Ravji Mahajan Died Thr Lrs ... vs The Area Manager, Maharashtra ... on 26 April, 2019
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
932 CIVIL APPLICATION NO.1497 OF 2019
IN FA/4218/2016
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WITH CA/3428/2019 IN FA/4217/2016
HIRAMAN NATTHU MAHAJAN (DIED) THR LRS ASHOK AND ORS
VERSUS
THE AREA MANAGER, M.I.D.C., JALGAON AND ORS
...
Advocate for Applicants : Mr. Kale Ajeet B.
AGP for Respondents/State : Mr. M.P. Kulkarni
Advocate for Respondent No. 1 : Mr. S.S. Dande
...
CORAM : SUNIL K.KOTWAL, J.
DATE : 26th APRIL, 2019
O R D E R :
On account of paucity of time, stand over to 13.6.2019.
[SUNIL K.KOTWAL, J.] npj/ ::: Uploaded on - 26/04/2019 ::: Downloaded on - 27/04/2019 08:02:48 :::