Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Bombay High Court

Tukaram Ravji Mahajan Died Thr Lrs ... vs The Area Manager, Maharashtra ... on 26 April, 2019

           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD

                 932 CIVIL APPLICATION NO.1497 OF 2019
                             IN FA/4218/2016
                  WITH CA/13885/2016 IN FA/3783/2016
                    WITH CA/351/2019 IN FA/4217/2016
                   WITH CA/1498/2019 IN FA/2322/2014
                   WITH CA/1499/2019 IN FA/4074/2016
                   WITH CA/1500/2019 IN FA/4216/2016
                   WITH CA/1501/2019 IN FA/4155/2016
                   WITH CA/1502/2019 IN FA/4129/2016
                   WITH CA/1504/2019 IN FA/4156/2016
                   WITH CA/1508/2019 IN FA/4109/2016
                   WITH CA/1509/2019 IN FA/4116/2016
                   WITH CA/1510/2019 IN FA/4119/2016
                   WITH CA/1512/2019 IN FA/4126/2016
                   WITH CA/1514/2019 IN FA/4069/2016
                   WITH CA/1516/2019 IN FA/4068/2016
                   WITH CA/1517/2019 IN FA/4070/2016
                   WITH CA/1518/2019 IN FA/4117/2016
                   WITH CA/1519/2019 IN FA/4056/2016
                   WITH CA/1520/2019 IN FA/3783/2016
                   WITH CA/1521/2019 IN FA/4019/2016
                   WITH CA/1522/2019 IN FA/4032/2016
                   WITH CA/3428/2019 IN FA/4217/2016

       HIRAMAN NATTHU MAHAJAN (DIED) THR LRS ASHOK AND ORS
                               VERSUS
            THE AREA MANAGER, M.I.D.C., JALGAON AND ORS
                                 ...
           Advocate for Applicants : Mr. Kale Ajeet B.
          AGP for Respondents/State : Mr. M.P. Kulkarni
         Advocate for Respondent No. 1 : Mr. S.S. Dande
                                 ...
                                       CORAM : SUNIL K.KOTWAL, J.
                                        DATE : 26th APRIL, 2019
O R D E R :

On account of paucity of time, stand over to 13.6.2019.

[SUNIL K.KOTWAL, J.] npj/ ::: Uploaded on - 26/04/2019 ::: Downloaded on - 27/04/2019 08:02:48 :::