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State of Haryana - Section

Section 21 in The Haryana Homoeopathic Practitioners (General) Rules, 1975

21. Travelling allowance admissible to members.

- [Section 24.] - For attending meeting of the Council or any Council or any Committee thereof the official member shall be paid travelling allowance in accordance with the provisions of the Haryana Government travelling allowance rules as amended from time to time.