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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1)(f) in The Companies (Prospectus and Allotment of Securities) Rules, 2014

(f)the particulars of the proposed variation in the terms of contracts referred to in the prospectus or objects for which prospectus was issued;