Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of West Bengal - Subsection

Section 39(1) in West Bengal Industrial Disputes Rules, 1958

(1)Where any workmen of an establishment are members of a registered trade union, the employer shall ask the union to inform him in writing
(a)how many of the workmen are members of the union ; and
(b)how their membership is distributed among the sections, shops or departments of the establishment.