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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(o) in THE KARNATAKA GOOD SAMARITAN AND MEDICAL PROFESSIONAL (PROTECTION AND REGULATION DURING EMERGENCY SITUATIONS) ACT, 2016

(o)'Medical Procedure' means the initial examination, diagnosis or check-up conducted by a hospital or medical professional on any injured person, so as to determine the type of treatment that is necessary if any, to stabilize the condition of such injured person;