Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Telangana - Subsection

Section 35(2) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(2)The Comptroller shall arrange periodical internal inspection of the accounts maintained in the various units of the University.