Delhi High Court - Orders
Manava Bharati Society Mussoorie And ... vs Shiv Dutt Bakshi & Ors on 12 August, 2025
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~O-49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 390/2025, I.As.14665-66/2025
MANAVA BHARATI SOCIETY MUSSOORIE AND DEHRADUN
& ANR. .....Plaintiffs
Through: Mr. Arun K. Verma, Sr. Advocate
with Mr. Arun Malik and Mr.
Kharanshu Rana, Advocates.
versus
SHIV DUTT BAKSHI & ORS. .....Defendants
Through: Mr. Sidharth Chaudhary, Advocate.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 12.08.2025 I.A.19624/2025 (u/S 151 & 152 CPC)
1. By way of this application, plaintiffs have brought on record certain documents to indicate that the defendant nos.1 and 2 reside within the territorial jurisdiction of this Court.
2. Let Mr. Sidharth Chaudhary, learned counsel, who appears for the defendants, to take notice on this I.A. and to file the response thereto within a period of two weeks.
3. List on 17.09.2025.
PURUSHAINDRA KUMAR KAURAV, J AUGUST 12, 2025 tr/mj This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/08/2025 at 22:31:26