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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 18(1)(d) in The Jammu and Kashmir Passengers Taxation Act, 1963

(d)[ wilfully fails to apply for registration [x x x] [Clause (d) of Sub-section (i) of section 18, substituted by Act XIV of 1974 Section 15.] or to pay the amount of Tax or fee, or]