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[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(1)(f) in The Water (Prevention And Control Of Pollution) Act, 1974

(f)in giving any information which he is required to give under this Act, knowingly or wilfully makes a statement which is false in any material particular, or