Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 45] [Entire Act] Union of India - Subsection Section 45(g) in The Wealth-Tax Act, 1957 (g)[ any co-operative society;] [ Inserted by Act 16 of 1972, Section 50 (w.r.e.f. 1.4.1957).]
