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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(4) in Chhattisgarh Public Distribution System (Control) Order, 2004

(4)Test or cause to be tested the weight of all or any of the essential commodities found in any such premises. Provided that in entering upon and inspecting any premises the persons so authorized shall have due regard to the social and religious customs of the persons occupying the premises.