Supreme Court - Daily Orders
B. Rajeswari @B. Rohini vs G. Rajkumar @ Hemanth on 23 October, 2019
ITEM NO.45 REGISTRAR COURT. 1 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE
Transfer Petition(s)(Civil) No(s). 1963/2019
B. RAJESWARI @B. ROHINI Petitioner(s)
VERSUS
G. RAJKUMAR @ HEMANTH Respondent(s)
(FOR ADMISSION and IA No.117213/2019-STAY APPLICATION )
Date : 23-10-2019 This petition was called on for hearing today.
For Petitioner(s)
Mr. Vinodh Kanna B., AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Service is complete on the sole respondent but none has entered appearance.
Registry to process the matter for listing before the Hon'ble Court, as per rules.
ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2019.10.26 13:55:54 IST Reason: