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[Cites 0, Cited by 0] [Section 113(4)] [Section 113] [Entire Act]

State of Uttarakhand - Subsection

Section 113(4)(a) in Uttarakhand Panchayati Raj Act, 2016

(a)The qualifications of persons to be appointed to the posts of Finance Officer, Executive Officer, Engineer, Junior Engineer, and Tax officer created under sub-section (2) of section 113 of that section shall be as may be prescribed.