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[Cites 0, Cited by 0] [Section 47] [Entire Act]

NCT Delhi - Subsection

Section 47(4) in The Delhi Co-operative Societies Rules, 2007

(4)The members who are elected to represent each group shall be called the delegates. A delegate shall hold office and attend general meetings till fresh are elected in their places.Each delegate shall have one vote. A member shall cease to be a delegate if he:-
(a)ceases to be a member of the co-operative society; or
(b)resigns his office as a delegate.