Rajasthan High Court - Jaipur
Smt. Ekta Dhadhich W/O Sh. Rajender ... vs Rajendra Prasad Sharma S/O Ghanshyam ... on 22 July, 2021
Author: Manoj Kumar Vyas
Bench: Manoj Kumar Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Transfer Application No. 72/2021
Smt. Ekta Dhadhich W/o Sh. Rajender Prasad Sharma, D/o
Giriraj Mishra
----Applicant/Petitioner
Versus
Rajendra Prasad Sharma S/o Ghanshyam Sharma,
----Non-Applicant/Respondent
For Petitioner(s) : Mr. Abhishek Bhardwaj, through Video
Conferencing
HON'BLE MR. JUSTICE MANOJ KUMAR VYAS
Order
22/07/2021
As per Office Report, notice of sole respondent is awaited.
Issue fresh notice to respondent, returnable within four
weeks.
Needful be done within one week.
One extra set of notice may be given dasti to the learned
counsel for the petitioner.
List again on 23.08.2021.
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