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Central Administrative Tribunal - Delhi

Gopika Krishnan B G vs Employees State Insurance Corporation ... on 20 March, 2025

                                  1
item No. 8/C-4                                       OA No. 1013/2025




                         Central Administrative Tribunal
                          Principal Bench: New Delhi

                                   O.A. No.1013/2025

                             This the 20th day of March, 2025

                 Hon'ble Mr. Manish Garg, Member (J)
                 Hon'ble Dr. Sumeet Jerath, Member (A)



1.    Gopika Krishnan B G

      D/o Gopalakrishnan V, aged 29 years
      R/o Pooram, Koduvazhannoor P.O,
      Pulimath,      Thiruvananthapuram,
      Kerala, 695612

2.    Anand Prakash Pandey

      S/o Raj Kumar Pandey, aged about 36
      years, R/o RZ C-3/32 Second Floor,
      Kh No. 16/5 Mahavir Enclave Part 1,
      Palam Village, South West Delhi,
      110045

3.    Ritesh Ranjan

      S/o Prem Shankar Prasad, aged about
      36      years,      R/o      1053/A,
      ChandhasiSiddarthpuram       Colony,
      Ward No.3, Gidhauli, Mugalsarai,
      Chandauli, Uttar Pradesh, 232101

4.    Uday Singh

      S/o Brijesh Kumar Singh, aged 29
                                  2
item No. 8/C-4                               OA No. 1013/2025




      years R/o 136, Van Vihar Colony,
      Mehuwala       Mafi,   Dehradun,
      Uttarakhand, 248171

5.    Kanchan Garg

      D/o Chandrika Prasad, aged 27 years,
      R/o Park Niwas, Bhareti Bazar,
      Bhadani book stall, Wazirganj, Gaya,
      Bihar, 805131

6.    Abhishek Kumar

      S/o Sanjay Kumar Yadav, aged 33
      years, R/o Ward No. 18, Naya Bazar,
      Mahesh Khunt, PO: Maheshkhunt,
      Khagaria, Bihar, 851213

7.    Hetram

      S/o Mangi Lal, aged 28 years, R/o
      Dadoli, Bahala, Alwar, Ramgarh,
      Rajasthan, 301030

8.    Keshav Agrawal

      S/o Vishnu Dutt Agrawal, aged 25
      years, R/o 573, Mukharji Nagar,
      Bharatpur, Rajasthan, 321001

9.    Ampolu Satish Kumar

      S/o AmpoluMalleswara Rao, aged 33
      years, R/o 38-38-89/5, Siva Nagar,
      Marripalem, Visakhapatnam, Andhra
      Pradesh, 530018

10.   Rakshit R
                                    3
item No. 8/C-4                                 OA No. 1013/2025




      aged 26 years, R/o No. 14 Ashirvada
      Nilaya, 12th Cross, Vishweshwaraiah
      Layout Sidedahalli, Bangalore North,
      Bengaluru, Karnataka, 560073

11.   Gowtham Murugesan

      S/o Kaliyaperumal Murugesan, aged
      28 years, R/o Middle Street, Poondi I,
      Thanjavur, Pundi-tj, Tamil Nadu,
      613502

12.   Venkatesh Govindaraj

      S/o Govindaraj, aged 26 years, 113,
      Gandhi      Salai,    Thirupattinam,
      Thirumalairyanpattinam,    Karaikal,
      Puducherry, 609606

13.   Gopika Menon B

      D/o Babu N, aged 27 years, R/o
      Ambadi,     Kozhpur,      Parappur,
      Malappuram, Kerala, 676503

14.   Thara Krishnan

      D/o Radhakrishna Pillai, aged 30
      years R/o Thiruvonam, Vayala P.O,
      Erathu,   Pathanamthitta,  Kerala,
      691554

15.   Riya Alex

      D/o Alex Mathew, aged 30 years, R/o
      Edathranarimattathil,    Panchirikad,
      Marutharoad, P.O. Marutha Road,
      Palakkad, Kerala, 678007
                                   4
item No. 8/C-4                                OA No. 1013/2025




16.   Vipin P

      S/o P Venugopalan Nair, aged 29
      years, R/o Parvathi Nilayam, Bare,
      Kasargod, Bare, Kerala, 671319

17.   Anurag CS

      S/o Salthidharan DM, aged 28 years,
      R/o      Chakkungal,     Poonkavu,
      Pathirappally, Alappuzha, Kerala,
      688521

18.   Athul Ved Krishnan

      S/o Unnikrishnan Palasseri, aged 29
      years, R/o AR Road, Arukizhaya,
      Majeri PO, Ernad, Malappuram,
      Kerala, 676121

19.   Vishnu K Pradeep

      S/o Pradeep Kumar. KS, aged 31
      years, R/o Prasadam Korassery,
      Chittattukara,          Vadkkekara,
      Ernakulam, Kerala, 683522

20.   Annie VL

      D/o Vijayadharan N, aged 30 years,
      R/o Kelethu Veedu, Vaidhyasala
      Nagar 55, Asramam PO, Kollam,
      Kerala, 691002

21.   Jasmine Fathima

      D/o Saidalavi Areekan, aged 30 years,
      R/o Areekan House, Thazhe Angadi,
      Vengara       Post,      Tiruangadi,
                                    5
item No. 8/C-4                               OA No. 1013/2025




      Malappuram, Kerala, 676304

22.   Ayisha Hashim

      D/o Hashimudeen A. Ayishas aged 30
      years, R/o Vikas Nagar-32, Karicode,
      Near Lilikollur Railway Station,
      Mangad, Kottamkara, Kollam, Kerala,
      691005

23.   Akhil Sam Mathew

      S/o Usha Samuel, aged 28 years, R/o
      64/3758 A, Vattaparambu West Lane,
      Azad Road, Kaloor, Ernakulam,
      Kerala, 682017

24.   Sachin Jangir

      S/o Jagdish Pratap Jangir, aged 27
      years, R/o Akwa, Alwar, Sikar,
      Rajasthan, 332315

25.   Chandraprakash Dhaker

      S/o Mohan Lal Dhaker, aged 26 years,
      R/o 116, Vikas Nagar, Ajmer Road,
      Heerapura, Jaipur, Rajasthan, 302024

26.   Kiranlal. C.K

      S/o Kamalasanan CP, aged 29 years,
      R/o
      ChithamkadNivarthThuravoorThekku,
      Manakodam,              Kuthiathode,
      Thirumalabhagom,          Cherthala,
      Alappuzha, Kerala, 688540
                                  6
item No. 8/C-4                               OA No. 1013/2025




27.   Akhil G

      S/o Gopakumar, aged 31 years, R/o
      Anandabhavanam,     Mangad     PO,
      Mangad, Kollam, Kerala, 691015

28.   Deepthi D

      Aged      29       years,       R/o
      Kumaramangalathu, Mukkad Nagar 9,
      Kavanad PO, Kollam, Kerala, 691003

29.   Suvin R

      S/o P Raveendran, Aged 32 years, R/o
      Suraviyil, Thettikunnu, Kundara PO,
      Mulavana, Kollam, Kerala, 691501

30.   Dinesh. S

      S/o Shyamkumar S, Aged 29 years,
      R/o Drishya JNRA 161, Pattathanam,
      Kollam 21, Pattathanam, Kollam,
      Kerala, 691021

31.   Ameena FS

      D/o Shahjahan AS, Aged 29 years,
      R/o Thoufeek, South Mynagappally,
      Mynagappally,   Kollam,   Kerala,
      690519

32.   Vivekanand AS

      S/o Shaji, Aged 29 years, R/o
      Thykkoottathil,   Maru       North,
      Alumkadavu,        Karunagappally,
      Alappad, Kollam, Kerala, 690573
                                  7
item No. 8/C-4                               OA No. 1013/2025




33.   Mintu Thankachan

      D/o Mercy Raj C, Aged 29 years, R/o
      Smrithi Parakkodu Lane PRA 62,
      Near Mar Ivanios College Nalanchira
      Main      Gate,    Kudappanakunnu,
      Nalanchira,     Thiruvananthapuram,
      Kerala - 695015

34.   Kavya S

      D/o Shilaja S, Aged 31 years, R/o
      Kalamandiram,               Mannady,
      Pathanamthitta,        Kadampanadu,
      Pathanamthitta, Kerala, 691530

35.   Rinsha P

      D/o Shahul Hameed P, Aged 30 years,
      R/o            PT             House,
      KaruganchgeryParambu, Mathottam,
      Arakinar, Kozhikode, Kerala, 673028

36.   Logeshwari M

      D/o Manivannan, Aged 26 years, R/o
      27/57, HC Kuppuswamy Street,
      Stuartpet, Arakonam, Vellore, Tamil
      Naduy, 631001

37.   Amrutha P

      D/o Viswan P, Aged 30 years, R/o
      Parat      House,  PanoliParamb,
      Perumugham, Feroke, Kozhikode,
      Kerala, 673631

38.   Rahul Krishna R
                                  8
item No. 8/C-4                               OA No. 1013/2025




      S/o MK Radhakrishnan, Aged 29
      years, R/o Sreeragam, Peringala,
      Kayamkulam,            Perungala,
      Mavelikkara, Alappuzha, Kerala,
      690559

39.   Jasmine John

      D/o John Philip, Aged 29 years, R/o
      Jeevan Jyothi, Vellimon West PO,
      Perinad, Kollam, Kerala, 691511

40.   Pintu Singh Jatav

      S/o Bheekam Singh, Aged 28 years,
      R/o Near Vachan Palace Jatav Basti ,
      Gumat, Bari, Dholpur, Rajasthan -
      328021

41.   Deepak Raut, S/o Vittal Raut, Aged
      about 27years, R/o Bhaji Mandi Gaon
      Partur, Partur, Jalna, Maharashtra-
      431501

42.   AlthajShebin,

      S/o K. Koya, Aged about 29years,R/o
      Nilavu,    Vazhayur, Malappuram,
      Kerala - 673632

43.   T R Lavanya,

      Aged about 29years, R/o Lavanya
      Vihar, Narani, Kunnathukal P.O.,
      Kerala - 695504

44.   Sana Nasrin Nasser,

      D/o Nazir Kunju, Aged about 29years,
                                   9
item No. 8/C-4                                OA No. 1013/2025




      R/o Thakuzhiyil House, Elippakkulam
      P.O., Kattanam, Pallickal, Alappuzha,
      Kerala - 690503

45.   Geethu KK,

      Aged    about  30    years,   R/o
      ManayathThazham Tharangini, N V
      Road, Moorikkara P.O., Kakkodi,
      Kizhakkumuri, Kozhikode, Kerala -
      673611

46.   Anjana CP,

      D/o Narayana CP, Aged about
      30years,    R/o    CherukattPadath,
      Karuvanthiruthy, Kozhikode, Kerala -
      673631

47.   Midhila C,

      Aged about 29 years, R/o Chambatta
      House, Yatheemkhana Road, Farook
      College    P.O.,      Ramanattukara,
      Kozhikode, Kerala - 673632

48.   Lakshmi K. Menon,

      Aged about 30years, R/o KRTI C3,
      Athady Apartments, Kallor Road,
      Mankavu P.O., Kozhikode, Kerala -
      673007.

49.   Akash Ashiwal

      S/o Chhater Pal Ashiwal, Aged about
      28 years, R/o House No-3, Tehsil
      Ateli, Kanti (17), Mahendragarh,
                                  10
item No. 8/C-4                               OA No. 1013/2025




      Haryana, 123021

50.   Athira RR,

      C/o Kakkadantavita, Aged about
      28years, R/o Kailas Kakkadantavita,
      Kannamvelli, Panoor P.O., Mokeri,
      Kannur,Kerala - 670692

51.   Saranya M

      D/o Sudhakaran, Aged about 28 years,
      R/o Mamiyil House, Olavanna,
      Kozhikode, Kerala, 673019

52.   Pooja Rajan

      D/o Rajan Vayalan, Aged 28 years,
      R/o Aiswarya K S V U P School
      Road, Eachur, Kannur, Kerala -
      670591

53.   Amjitha K,

      D/o Kabir K A, Aged about 33years,
      R/o             KottayilPuthenveedu,
      Midappally, Panamana, Kollam,
      Kerala - 691583

54.   Mohamed Mahroof C,

      S/o MusthafaCholakkan, Aged about
      28years, R/o Irumbuchola, Abdu
      RahimanNagar, Malappuram, Kerala -
      676305

55.   Anu Balakrishnan

      D/o C Balakrishnan, Aged 30 years,
                                  11
item No. 8/C-4                               OA No. 1013/2025




      R/o 24/D Railway Quarters 214,
      Angamaly       Railway     Colony,
      Parakkadavu, Angamally, Ernakulam,
      Kerala - 683572

56.   Anjana K.V,

      D/o Baburaj, Aged about 30years,
      KizhakkeValapil, Near Iringal Post
      Office, Iringal, Kozhikode, Kerala -
      673521

57.   Roopjith K

      S/o Chandran, Aged about 31 years,
      R/o HarisreeKuzhikandathil House,
      Pantheerankavu, Kozhikode, Kerala -
      673019

58.   L Lakshmi

      D/o VS Venugopal, Aged about 30
      years, Krishna Kripa KP 21/2127,
      Mangalath Lane, Opp. Santhwana
      Hosp.,              Ambalamukku,
      Thiruvananthpuram, Kerala - 695005

59.   Muhammed Fabin N,

      C/o Nazarudeen A, Aged about
      30years, R/o         Darul Aleem,
      Pothappally North, Kumarapuram,
      Alappuzha, Kerala - 690548

60.   Adharsh R,

      Aged about 30 years, R/o H.No.
      28/595 Pournami, Haritha Nagar,
      West Yakkara, Palakkad, Palakkad,
                                  12
item No. 8/C-4                                OA No. 1013/2025




      Kerala - 678001.

61.   Ashish

      S/o Anil Kumar, Aged about 26years,
      Chandi Chana, Alwar, Rajasthan -
      301701

62.   Yasir Ali AK

      S/o Moideen Kutty AK, Aged about
      28 years, Areekulangara, House Mini
      Vengara,           Kannamangalam,
      Malappuram, Kerala, 676304

63.   Eileen Johns,

      D/o AvilinJoohnes, Aged about 30
      years, R/o Sangeeth, Kattukulangara,
      Chirayinkeezhu,      Sarakara     -
      Chirayinkeezhu, Thiruvananthapuram,
      Kerala - 695304

64.   Ancy R Louis,

      D/o Louis J, Aged about 30years, R/o
      Trinity, Edathittayil Mavila chavadi,
      Pulluvila    P.O.,    Kanjiramkulam,
      Thiruvananthapuram, Kerala - 695526

65.   Jerold Pushparaj
      S/o Jeevanantha Bharathi, aged 29
      years, R/o 7/35, K Velayuthpuram, S.
      Kumarapuram, Thoothukuddi, Tamil
      Nadu - 628722

66.   Manmohan Singh Meena
      S/o Sanwal Ram Meena, aged 26
                                  13
item No. 8/C-4                                OA No. 1013/2025




      years, R/o Kalakheta Dhani, Sindoli,
      Dausa, Rajasthan - 303325

67.   Ammu M P
      D/o V Manomohanan, aged 28 years,
      R/o Thazhamankonam V V M R A
      126,    P.O      Attingal     (Part),
      Thiruvananthapuram,     Kerala     -
      695101

68.   Aswanth K
      S/o Chandran K, aged 30 years, R/o
      KanhirakoottahthilEravattur,
      Kozhikode, Kerala - 673525

69.   Gopalakannan S

      S/o Sivakumar, aged 27 years, R/o 90,
      KuppuchettyChavady,         Poovam,
      Varichikudy, Karaikal, Puducherry,
      609609

70.   Rahuldas NT

      S/o Haridasan NT, aged 28 years, R/o
      Thekkethil House, Shapin Padi,
      Chembrasseri, Makappuram, Kerala,
      676521

71.   Anisha Salim
      D/o K.A Salim, aged 29 years, R/o
      Kuzhimandapathil,       Adimaly,
      Mannamkandam, Idukki, Kerala -
      685561

72.   Sreelekha P S
                                   14
item No. 8/C-4                                 OA No. 1013/2025




      D/o Sreedharan, Aged 27 years, R/o
      Padinjakkara, VTC: Nagalassery,
      Ottappalam, Palakkad, Kerala -
      679533

73.   Arvind Santosh Tiwari
      Aged 28 years, R/o Rajput Pura,
      Gopal Kutiya, Akola, Maharashtra -
      444001

74.   Aparnna B
      D/o Anil Kumar. P. N Karthika, aged
      29 years, R/o Tagore Nagar 45,
      Punthalathazham, Kilikollur, Kollam ,
      Kerala - 691004

75.   S Kameshwari
      D/o Shanmuga Sundaram, aged 27
      years, R/o 3/307, Buvaneswari Nagar,
      Sithanur, Thalaivaipatti, Salem, Tamil
      Nadu - 636302

76.   Archana C Pusphan

      Aged 27 years, R/o Chittadichalil,
      Kadumpidi,     Enanalloor     P.O
      Muvattupuzha, Ernakulam, Kerala -
      686673

77.   Yagya Khandelwal
      D/o Hari Shankar Gupta, aged 26
      years, R/o A-63, Ashok Vihar,
      Karmchari Colony, Alwar, Rajasthan
      - 301001
                                   15
item No. 8/C-4                                 OA No. 1013/2025




78.   Puneet Sharma

      S/o Om Prakash Sharma, aged 28
      years, R/o The Malarna, Dungar,
      Karel, Sawai Madhopur, Rajasthan,
      322030

79.   Udhayaneedhi

      D/o Gandhi, aged 28 years, R/o 24, 1st
      Street, Ambethkar Nagar, Villianur
      Commune Panchayat, Puducherry,
      605110

80.   Nishita Chandra
      D/o Umesh Chandra, aged 29 years,
      R/o B-83/f-2 Dilshad Colony, New
      Seemapuri, East Delhi, Delhi -
      110095

81.   Anjali Raj
      D/o Rajagopalan VG, aged 28 years,
      R/o Anjali Nivas, Palakkamoola,
      Kariyambadi     PO,     Purakkadi,
      Kariyambadi,   Wayanad,    Kerala,
      673591

82.   Sidharth K

      S/o Sivadasan K, aged 28 years, R/o
      Kakara     House,    Vilayil    P.O
      Muthuvallur,           Kuzhimanna,
      Malappuram, Kerala - 673641

83.   Greeshma A
      D/o M Gireesh Kumar, aged 28 years,
      R/o Greeshma Bhavan, Vadakke
                                  16
item No. 8/C-4                                OA No. 1013/2025




      Junction,      Vilappilsala    P.O
      Vilappil,Thiruvananthapuram, Kerala
      - 695573

84.   Jeeja K
      D/o Unnikrishnan R, aged 28 years,
      R/o Gokulam, Thottada, Kannur,
      Kerala - 670007

85.   Jithin Lal
      S/o Balakrishnan, aged 29 years, R/o
      KorandiparambuHouae,      Olavattoor
      P.O Pulikkal, Malappuam, Kerala -
      673638

86.   Lubhansh Roy
      S/o Virendra Kumar, aged 27 years,
      R/o 3376, 1st Floor, Arya Pura,
      Roshan Ara Road, North Delhi, Delhi,
      110007

87.   Aswin Austin Babu
      S/o K A Babu, aged 27 years, R/o
      CRA 20 Kallarakkal Houe, St. Johns
      Street, Chazhippalam, Nellankara,
      Nettissery, Thrissur, Kerala - 680651

88.   Sheeba Varghese

      S/o Varghese P, aged 29 years, R/o
      Powathil, Pulimudu, Malakunnam,
      Sachivothamapuram,      Kottayam,
      Kerala, 686532

89.   Maneesha S
                                  17
item No. 8/C-4                               OA No. 1013/2025




      Aged 30 years, R/o Manaswini,
      Vazhappally       East       PO,
      VazhappallyKizhakku,   Kottayam,
      Kerala, 686103

90.   Fathima Febin E
      D/o Muhammed Koya, aged 30 years,
      R/o Sana ChundippunathilPannur,
      Kizhakkoth, Kozhikode, Kerala -
      673572

91.   Nagalakshmi J, D/o Kumar, Aged
      about 28years, R/o Jambur Colony,
      NuggehalliHobali,          Jambur,
      Channarayapatna, Hasan, Karnataka -
      573131

92.   Premjith T

      S/o Subramanian T, aged 31 years R/o
      PullisseriValappil,      Koonolmad,
      Pallikkal,    Malappuram,    Puthur-
      Palikkal, Kerala, 673636

93.   V Prarthana Bhushan

      D/o Varagani Vijaya Bhushan, aged
      30 years, R/o 5-9-312, 311794-
      798/401 Gunfoundry Abids, Near
      Rosary Convent Girls High School,
      Hyderabad, Andhra Pradesh, 500001

94.   Athira O

      D/o Ambeesan K, aged 28 years, R/o
      TC 22/768, Krishna Vilasam, Attukal,
      Manacaud PO, Thiruvananthapuram,
                                  18
item No. 8/C-4                               OA No. 1013/2025




      Kerala, 695009

95.   Veerpal Gangwar

      S/o Devdutt Gangwar , aged 32 years
      R/o House No. 36, Sarkara,
      Kesharpur, Bareilly, Uttar Pradesh,
      243123

96.   R Hariharasudhan

      S/o Ramasubramanian , aged 26 years
      R/o No. 1/5-1, Selvi Nagar, Surveyor
      Colony, Madurai North, Madurai,
      Tamil Nadu, 625007

97.   KuralarasanKodilingam

      S/o Kodilingam , aged 34 years R/o
      1/330,      Andimadam         Road,
      Karuveppilankurichi, Virudhachalam,
      Cuddalore, Tamil Nadu, Tamil Nadu,
      606110

98.   Nikita Batu

      D/o Vinod Kumar Batu, aged 27
      years, R/o Balu Ram Saini ki Gali,
      Jaipur Road, Sikar, Rajasthan -
      332001

99.   Rajesh Dama

      S/o Devchand Dama, aged 30 years
      R/o Udai Garh, Ukala, Banswara,
      Unkala, Rajasthan, 327801

100. Vibhuti Mandawaria
                                  19
item No. 8/C-4                                OA No. 1013/2025




      D/o Govind Lal Mandawariya, aged
      29 years, R/o Ward No. 3, Dabriya
      Colony, Kuchaman City, Nagpur,
      Rajasthan, 341508

101. Priyanka Kumawat

      D/o Rameshwar Lal Kumawat, aged
      28 years, R/o Kalwar Road, Dhani
      Nagar, Jobner, Jaipur, Rajasthan -
      303328

102. Goutham Raj C

      S/o CA Rajeev, aged 29 years R/o
      Chanayil, Kedamangalam, N Paravur,
      Ernakulam, Paravur, Kerala, 683513

103. Simranjit Singh

      S/o Gurmail Singh Banwait, aged 37
      years R/o 1381, Phase 3, Saini Vihar,
      Baltana, SAS Nagar, Mohali, Punjab,
      140604

104. Dipika Tabiyad

      D/o Manohar Lal Tabiyad, aged 29
      years, R/o 12 Holi Phala, Modar,
      Dungarpur, Rajasthan, 314801

105. Sumedha M

      D/o M Sayaji Rao, aged 34 years R/o
      SR-190,    Seetharamnagar,     Near
      Seshachalam     Textile    Industry,
      Ramakistapuram,         Malkajgiri,
      Hyderabad, Andhra Pradesh, 500056
                                  20
item No. 8/C-4                                OA No. 1013/2025




106. Krishankant Tiwari

      S/o Ram Kishor Sharma, aged 26
      years R/o Bhojwada, Dhanawar,
      Dausa, Rajasthan, 303304

107. Dineep M P

      S/o Gopalan, aged 32 years R/o
      Nirmalyam,         VadoorMeethel,
      Kuthiravattam, Kozhikode, Kerala,
      673016

108. Farsana Jasmin K,

      D/o Koya K, Aged about 30 years,
      R/o Kunnakkadan House, Puthur -
      Kottakkal     P.O.,      Kururkundu,
      Othukkungal,            Malappuram,
      Kottakkal, Kerala - 676503

109. Jyothish KH,

      S/o Harinarayanan, Aged about 30
      years,      R/o       5/22    Chithra
      House,Kundurkunnu, Kottoppadam-
      ii, Palakkad, Kerala - 678583

110. Vanshika Arora,

      D/o Govind Ram Arora, Aged about
      29 years, R/o H.No. 2171,
      agersennagar 2nd , Ganganagar,
      Rajasthan - 335001
                                   21
item No. 8/C-4                                        OA No. 1013/2025




111.
       Arya MS,

       C/o Sooraj Babu, Aged about 34
       years, R/o Prasadam, Mini Nagar,
       Kattakodu     P.O.,    Perumkulam,
       Nedumangad,       Thiruvanthapuram,
       Kerala - 695572

112. Chekit Upadhyay
     S/o Sitaram Upadhyay, aged 26 years,
     R/o H.No. 25, Shyam Colony, Tonk
     Road, Jaipur, Rajasthan - 302029

113. Bevy Varghese,

       C/o Aswin Antony Jose, Aged about
       28 years, R/o 13, First Cross street,
       Ajees Nagar, Reddiyaripalayam,
       Puducherry - 605010

114. Neha Meena,

       D/o Ashok kumar Meena, Aged about
       26 years, R/o 76/166, R.h.b,
       Prathapnagar,      Sheopur    Road,
       Sanganer, Jaipur Pratap Nagar Sector
       11, Rajasthan - 302033

115. Seethal,

       S/o Suseelan, Aged about 29 years,
       R/o Gururjyothi, Edayamarackal,
       Valakam,    Edayam      Kottarakkara
       Kollam, Kerala - 691532


(By Advocate: Ms. Tanvi Dubey with Mr. Yash Dubey, Mr. Aditya and Mr.
Mekala Ganesh)
                                  22
item No. 8/C-4                                       OA No. 1013/2025




                              VERSUS

1.    Employees'     State    Insurance
      Corporation,

      Through its Director General,
      Panchdeep Bhawan, CIG Marg,
      New Delhi 110002              ...Respondent No.1

2.    The Union of India,

Through Ministry of Labour & Employment Govt. of India,

Shram Shakti Bhawan, Rafi Marg, New Delhi -- 110001



                                                       ...Respondents
(By Advocates: Mr. Amit Chawla, Mr. Pradeep Kumar Sharma)
                                        23
item No. 8/C-4                                                OA No. 1013/2025




                                   ORDER

By Hon'ble Mr. Manish Garg, Member (J) In the instant OA, the learned counsel for the applicants are seeking the following reliefs:-

"a) Direct the Respondent No. 1 to allow the candidates an extension to join the post of Insurance Medical Officer Grade -- II in which they were shortlisted after clearing the examination for Insurance Medical Officer Grade -- ll, 2021 and allow them to join as and when the vacancy arise after they complete their post graduate course (in terms of list which is annexed as "Annexure - P-11" with the present application);

b. pass such further order(s) as may be deemed fit and proper in facts and circumstances of the present case, in the interest of justice."

2. Initially, the applicant had approached the Hon'ble Apex Court, and the same was disposed of by the following order:

"1) Learned senior counsel for the petitioner seeks permission to withdraw this writ petition with liberty to approach before appropriate forum.
2) Accordingly, the writ petition stands dismissed as withdrawn with the aforesaid liberty."

3. Thereafter, it is not in dispute that the applicant approached the Hon'ble High Court in W.P.(C) 2832/2025, which was disposed of by order dated 06.03.2025, wherein liberty was granted to the applicant to approach this Tribunal.

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item No. 8/C-4 OA No. 1013/2025

4. Based on the said liberty, the present applicants have approached this Tribunal. The sum and substance of the arguments advanced by the learned counsel for the applicant is that since July 2024, the applicants have been pursuing an alternative remedy by way of representations in their individual cases, seeking an extension of the joining date. The reasons assigned for seeking an extension are largely common, primarily on the ground that the NEET-PG course is ongoing, and due to a delay in the selection process, they are required to discontinue the course midway.

5. Learned counsel for the applicant has drawn attention to the respective representations, wherein it has been contended that the primary issue raised in the application is also reflected in the individual representations. By way of illustration, reference is made to the representation of Applicant No. 1, Ms. Gopika Krishnan, which reads as under:

"I am writing to express my sincere willingness to join the post of Insurance Medical Officer (IMO) Grade-II at Employees State Insurance Corporation (ESIC). I am honored to have received the appointment letter dated 30-07-2024 (copy attached), specifying my joining at [DIRECTORATE (M), New Delhi] I am very enthusiastic about this role and am eager to contribute to your esteemed organization. However, as I am currently pursuing my post-graduate studies in General Medicine at NORTHERN RAILWAY CENTRAL HOSPITAL NEW DELHI, which require my 25 item No. 8/C-4 OA No. 1013/2025 full attention and commitment, it is challenging for me to commence my duties as an IMO at thi time. I applied for the IMO posit in 2021 and appeared for the exam in 2022, but due to the delay in results, I was able to clear the PG entrance test and subsequently started my post-graduate studies.
In light of the demanding nature of my academic and clinical responsibilities, I respectfully request an extension of my joining date until NOVEMBER 2025. This additional time will allow me to complete my post-graduate studies and ensure that I can fully dedicate myself to the role of Medical Officer once my studies are concluded.
I remain fully committed to joining (Directorate M, New Delhi) and contributing effectively to your organization. I arm confident that this extension will enable me to meet my academic obligations while preparing thoroughly for the role, allowing me to provide the highest standard of care and make a meaningful contribution to your organization. I would greatly appreciate your understanding and consideration of my request. Please let me know if any additional documentation or information is needed. I am available at your convenience to discuss this matter further or address any questions you may have."

6. The reasons assigned in the respective individual representations are largely similar, with some applicants seeking an extension of the joining date until November 2025 or December 2025. Learned counsel for the applicant has also drawn attention to Annexure A/7, wherein RTI information is provided as follows:

4. Total No. of joining Till date total 76 candidates extension requests have been granted extension approved for joining

7. Learned counsel appearing on advance notice on behalf of the respondents submits that the present OA is premature, as the respondents have not yet taken a decision on the pending representations. He further 26 item No. 8/C-4 OA No. 1013/2025 submits that the respondents wish to place on record their reply in this regard.

8. It is further contended by the respondents that, as a matter of principle and rule, the maximum permissible period for extension is six months, and any further extension cannot be claimed as a matter of right, as it would affect the functioning of health services, including those of the respondents. However, from Annexure A/7, it is evident that out of 263 candidates who applied for an extension, only 76 candidates have been granted an extension of joining for various reasons and different durations.

9. In view of the foregoing, we direct the respondents to consider and decide the representations of the applicants on case to case basis by taking a holistic view of the matter, particularly in light of the fact that 76 out of 263 candidates have already been granted an extension. The Competent Authority shall dispose of the representations by passing a reasoned order, taking into account the same analogy applied to those who have already been granted an extension. Such a decision shall be made within a period of six weeks from the date of receipt of a certified copy of this order.

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item No. 8/C-4 OA No. 1013/2025

10. Needless to say, we do not enter into the merits of the case, and this order is passed without prejudice to the rights and contentions of either party. In the event that a reasoned order is passed in favour of any applicant, consequential relief may follow within 45 days' thereafter.

11. In light of the above, the present OA stands disposed of. There shall be no order as to costs. Consequently, the pending Miscellaneous Application (MA) also stands disposed of.

       (Dr. Sumeet Jerath)                       (Manish Garg)
         Member (A)                                Member (J)
      /arti/