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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 35(1)(f) in The Securities and Exchange Board of India (Issue and Listing of Securitised Debt Instruments and Security Receipts) Regulations, 2008

(f)specimen of any other securitised debt instrument issued by the special purpose distinct entity which are listed or proposed to be listed;