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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Madhya Pradesh - Subsection

Section 48(2) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(2)Every taxidermist shall at the time of returning the trophy or uncured trophy issue a voucher to the owner thereof and such voucher shall contain the following particulars, namely :-
(a)Date of issue of voucher.
(b)Name, address and place of business of the Licensee.
(c)Licence number.
(d)Description including name of specie.
(e)Price realised.
(f)Name and address of the person to whom the voucher is issued.
(g)Signature of the licensee.