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State of Gujarat - Section

Section 44 in Gujarat Biotechnology University Act, 2018

44. Appointment of first Chairman and other members of Advisory Council.

- Notwithstanding anything contained in section 17, the State Government shall appoint the first Chairman and other members of the Advisory Council for a period of three years, on such terms and conditions as the State Government thinks fit, who shall exercise all the powers and discharge all the functions of the Advisory Council.