Rajasthan High Court - Jodhpur
Laxman Lal Patel & Ors vs Ss Bissa & Ors on 14 July, 2010
Bench: A.M. Sapre, Dinesh Maheshwari
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IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR.
D.B. CIVIL WRIT CONTEMPT PETITION NO. 436/2009.
Laxman Lal Patel & Ors. Vs. S.S. Bissa & Ors.
...
Date of Order :: 14th July 2010.
HON'BLE MR. JUSTICE A.M. SAPRE
HON'BLE MR.JUSTICE DINESH MAHESHWARI
Ms. Aruna Negi for
Mr. P.R. Mehta, for the petitioners.
Mr. T.R. Bhandari for
Mr. R.L. Jangid, Additional Advocate General, for the State.
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BY THE COURT:
The learned counsel Mr. T.R. Bhandari appearing for the Additional Advocate General Mr. R.L. Jangid submits that the order under challenge has already been complied with.
Accordingly, we find that there is a compliance of the order passed by this Court.
With these observations, this contempt petition stands disposed of. Notices are discharged. (DINESH MAHESHWARI), J. (A.M. SAPRE), J. /Mohan/