Supreme Court - Daily Orders
Dda (Slum) Sc/St Engineer Association ... vs Delhi Urban Shelter Improvement Board ... on 15 December, 2021
Bench: Vineet Saran, Aniruddha Bose
ITEM NO.6 COURT NO.9 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Special Leave to Appeal (C) No(s). 11980-11981/2017
(Arising out of impugned final judgment and order dated 21-12-2016
in LPA No. 266/2013 21-12-2016 in LPA No. 605/2013 passed by the
High Court Of Delhi At New Delhi)
DDA (SLUM) SC/ST ENGINEER ASSOCIATION (REGD) & ORS. Petitioner(s)
VERSUS
DELHI URBAN SHELTER IMPROVEMENT BOARD CHIEF EXECUTIVE OFFICER &
ORS. Respondent(s)
Date : 15-12-2021 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VINEET SARAN
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s) Mr. Amit Gupta, Adv.
Ms. Bhavini Srivastava, Adv.
M/S. Mitter & Mitter Co., AOR
For Respondent(s) Ms. Uttara Babbar, AOR
Mr. Manan Bansal, Adv.
Mr. Gaurav Kejriwal, AOR
Ms. Binu Tamta, AOR
Mr. Arvind Kumar Gupta, AOR
UPON hearing the counsel the Court made the following
O R D E R
List after six weeks on Non Miscellaneous Day.
(JATINDER KAUR) (PRADEEP KUMAR) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by Jatinder Kaur Date: 2021.12.20 14:42:17 IST Reason: