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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Kerala - Subsection

Section 42(iii) in A.P.J. Abdul Kalam Technological University Act, 2015

(iii)the procedure for appointment, selection and nomination of members of the Board of Governors, the Executive Committee, the Academic Committee and other authorities or bodies of the University and all such other matters, relating to these authorities or bodies, as may be necessary or desirable to provide;