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[Cites 0, Cited by 0] [Section 94(11)] [Section 94] [Entire Act]

State of Tripura - Subsection

Section 94(11)(b) in The Tripura Co-operative Societies Rules, 1976

(b)If the enquiry officer is unable to complete his enquiry within fifteen days, he shall make a report to the Registrar stating therein the reasons therefor and he shall thereafter act in accordance with such directions as may be issued to him by the Registrar.