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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(b) in The Orissa Factories (Control of Major Accident Hazard) Rules, 2001

(b)send annually status report on compliance of these rules by the occupiers to the Ministry of Environment and Forests through the Directorate General of Factory Advice Service and Labour Institute and Ministry or Labour of Government of India; and