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[Cites 0, Cited by 0] [Section 115JB(2A)] [Section 115JB] [Entire Act]

Union of India - Subsection

Section 115JB(2A)(b) in The Income Tax Act, 1961

(b)decreased by all amounts debited to other comprehensive income in the statement of profit and loss under the head "Items that will not be re-classified to profit or loss";