Madhya Pradesh High Court
Smt. Ruchi Agarwal vs Smt. Meera Jaju on 30 November, 2015
___ 1 ___ FANo. 244/2015 m Appellant through their counsel. Issue notice to the respondents against admission
as also ofIANo. 5477/2015. Office is directed to requisition the record. List on 1/3/2016.
(s. C. SHARMA) (D. K. PALIWAL) JUDGE JUDGE