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Madhya Pradesh High Court

Smt. Ruchi Agarwal vs Smt. Meera Jaju on 30 November, 2015

___ 1 ___

FANo. 244/2015

m

Appellant through their counsel.

Issue notice to the respondents against admission

as also ofIANo. 5477/2015. Office is directed to requisition the record. List on 1/3/2016.

(s. C. SHARMA) (D. K. PALIWAL) JUDGE JUDGE