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Supreme Court - Daily Orders

Pradeep Kumar Rath Sharma And Ors Etc vs Pradeep Kumar Rath Sharma Etc on 5 September, 2017

     ITEM NO.34                              REGISTRAR COURT. 1                   SECTION XI -A

                                      S U P R E M E C O U R T O F         I N D I A
                                              RECORD OF PROCEEDINGS


                              BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     IA 55748/2016, in Petition(s) for Special Leave to Appeal (C)
     No(s). 8242-8244/2016

     PRADEEP KUMAR RATH SHARMA AND ORS ETC                                      Petitioner(s)

                                                          VERSUS

     PRADEEP KUMAR RATH SHARMA                      ETC & ORS.                  Respondent(s)

     (FOR                 [IA FOR DIRECTIONS] ON IA 55748/2016)


     Date : 05-09-2017 These matters were called on for hearing today.


     For Petitioner(s)
                                             Mr. Irshad Ahmad, AOR

     For Respondent(s)
                                             Mr. Sanjeeb Panigrahi, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R
SLP(C) No. 8242/2017

Respondent No. 3 has been served, but none has entered appearance.

The name of respondent No. 4 has been deleted vide Hon'ble Court's order dated 30.08.2017.

Four weeks' time is granted to respondent Nos. 1 and 2 for filing counter affidavit.

SLP(C) No. 8243/2017

Respondent No. 3 has been served, but none has entered appearance.

Signature Not Verified

The names of respondent Nos. 4 to 30 have been deleted vide Digitally signed by VINOD KUMAR TIWARI Hon'ble Court's order dated 30.08.2017. Date: 2017.09.07 17:04:43 IST Reason:

Four weeks' time is granted to respondent Nos. 1 and 2 for filing counter affidavit.
…..2 : 2 : Item No. 34 SLP(C) No. 8244/2017 Respondent Nos. 3 and 4 have been served, but none has entered appearance.
The names of respondent Nos. 5 to 41 have been deleted vide Hon'ble Court's order dated 30.08.2017. Four weeks' time is granted to respondent Nos. 1 and 2 for filing counter affidavit. List again on 11th of October, 2017.
RAJESH KUMAR GOEL Registrar