Section 4(d) in The Calcutta University (Temporary Supersession) Act, 1978
(d)the Council so constituted shall carryon the functions of the Senate, the Syndicate, the Academic Council, the Faculties, the Council for Post-Graduate Studies, the Council for Undergraduate Studies, the Boards of Studies, the Finance Committee and all other authorities established under the Statutes, Ordinances, Regulations or Rules made thereunder:
