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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Puducherry - Subsection

Section 33(2)(ii) in Anglo-French Textiles Limited (Acquisition and Transfer of Textile Undertaking) Act, 1986

(ii)Arrears relating to contributions towards Provident Fund and contributions under the Employees' State Insurance Act, 1948, payable by the owner;