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State of Tamilnadu - Section

Section 139 in Tamil Nadu Educational Inspection Code

139. Responsibility for the Management of Board Schools.

- Board Schools are under the control of the Inspecting Officers only in the sense that they are inspected and reported on by them, and that the officers have to be consulted in the appointment and transfers of teachers. But the entire responsibility for the management of such schools and for maintenance in good condition rests with the boards themselves, and Inspecting Officers must avoid anything like dictation either to Local Boards or teachers serving under such boards.